Central Government notifies inflation target until 2021

The Central Government vide its powers under Section 45ZA of the Reserve Bank of India Act, 1934, in consultation with the Reserve Bank,

The Central Government vide its powers under Section 45ZA of the Reserve Bank of India Act, 1934, in consultation with the Reserve Bank, has notified the inflation target for the period August 5, 2016 up until March 31, 2021. [Noti No. S.O. 2623(E) (dt. 05.08.2016)].

Ministry of Finance

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