CBDT

   

The Central Government has notified Under-17 Women’s World Cup, 2022 as the international sporting event.

Key points:

  1. Federation Internationale de Football Association Under-17 Women’s World Cup, 2022 as the international sporting event;

  2. Federation Internationale de Football Association, as the person;

  3. Income arising from the receipts from National supporters namely; Hero Motocorp Ltd., the Department of Tourism, Government of Odisha, the National Thermal Power Corporation Limited and the Power Grid Corporation of India Limited – rupees twelve crores and fifty lakhs only (Rs. 12,50,00,000/-) as specified income arising to Federation Internationale de Football Association, from organising the Federation Internationale de Football Association, Under-17 Women’s Football World Cup, 2022 in India.

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