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Madras High Court dispenses with wearing of black gown by Advocates during summer vacations 2022

Madras High Court dispenses with wearing of black gown by Advocates during summer vacations 2022

As per the Notification dated 5th May, 2022, Chief Justice of Madras High Court dispensed with wearing of black gown by the

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Published on May 7, 2022By Bhumika Indulia

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As per the Notification dated 5th May, 2022, Chief Justice of Madras High Court dispensed with wearing of black gown by the Advocates while appearing before the Madras High Court, during Summer Vacations 2022. However, all Advocates shall compulsorily wear a collar band and black coat.

Madras High Court

[Notification No. 111 of 2022]

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