A monthly online publication rooted in the rapidly evolving contours of environmental law and policy, Lex Terra (ISSN: 2455-0965) is a pioneering initiative of the Centre for Environmental Law, Advocacy and Research (CELAR) at NLUJA, Assam.

Having enjoyed 36 thought-provoking and celebrated Issues thus far, we are proud to release the Call for Submissions for Issue 39 onwards (to be tentatively published in May 2022).

Theme:

The submissions should necessarily revolve around the broad themes of environmental law and policy.

Deadline:

February 28, 2022.

Submission Details:

  • All manuscripts and author details must be submitted only via  Google Form
  • Submission guidelines, editorial policy, and a comprehensive timeline for upcoming issues have been provided in the link here.

For any further queries, please write to us at celar@nluassam.ac.in.

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