We, at LSAC Global, are committed to providing  valuable  global perspectives to law aspirants, law students and legal professionals in India to help them and their families make an informed decision. As an added resource for students and parents, LSAC Global is hosting a series of webinars featuring top Indian and international legal education leaders who are offering valuable perspectives on the legal education landscape.

 

On 26th November 1949, the Constituent Assembly of India adopted the Constitution of India. Also known as the National Law Day, every year to commemorate the adoption of the Constitution, it is also celebrated as the Constitution Day or Samvidhan Diwas. We aim to celebrate this day with some interesting questions on the making of the Indian Constitution. Often law schools touch upon constitutionalist ideals and the rule of law. However, since the adoption of the Indian Constitution, the concepts have undergone a transformation. The aim of the webinar is to revisit some of these theories and understand the future of Constitutional rights in India.

 

The 2nd webinar in the LSAC Global Webinar series  for this year is “Constitutionalism: Idealism vs. Realism” which is scheduled , on Friday, 26th November 2021 at7:00 p.m. IST. 

 Our Panel consists of :-

  1. Prof. (Dr.) Purvi Pokhariyal, Dean, National Forensic Sciences University.
  1. Dr. Aman Hingorani, Advocate-on-Record, Supreme Court of India.
  1. Prof. (Dr.) Nuzhat Parveen Khan, Dean, School of Law, Bennett University.
  1. Prof. (Dr.) Sourav Mandal, Associate Professor, Jindal Global Law School.

 

The session will be moderated by Ms. Aafreen Collaco, Asst. Director – University Engagements and Partnerships at LSAC Global.

You can register for the webinar by clicking here.

 

In case you are unable to connect, please copy and paste the following link in your browser: HERE

Join us for a lively and informative discussion, with the opportunity for audience Q&A with the panelists. You can send your questions in advance at discoverlawindia@lsac.org.  Participants will also be receiving a certificate of attendance at the end of the session.

 

The recordings for the previous webinars can be accessed HERE   and clicking on specific webinar info or by visiting our YouTube channel  HERE

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