Government Law College, Mumbai in association with the Chief Justice M. C. Chagla Memorial Trust is pleased to announce the 28th M. C. Chagla Memorial Government Law College National Moot Court Competition to be held on 25th and 26th September 2021. 

The Moot Court Association of Government Law College has been hosting the M. C. Chagla Memorial Moot Court Competition for several years. It began as a city-level Moot Court Competition, which was later expanded to a state-level competition. Due to the overwhelming response that we have been receiving, the Competition, since its 18th edition, has been raised to a national platform.

The Late Mr. M. C. Chagla was appointed as the First Indian Chief Justice of the Bombay High Court. He also served as the Ambassador to USA, Mexico, Cuba, Vice-Chancellor of the University of Bombay, High Commissioner to England and Union Minister for Education.

Chief Justice M. C. Chagla also served as a Professor of Constitutional Law at the Government Law College for a number of years. He worked tirelessly for the causes of civil liberty, individual freedom and political democracy and this Moot Court Competition promises to be a fitting tribute to his legacy.

Please find enclosed the Moot Proposition, Rules, and Tentative Schedule for the 28th M. C. Chagla Memorial Government Law College National Moot Court Competition, 2021.

The last date for Registration is 7th August, 2021 .
Participation is limited to 16 teams. 

We request interested colleges to send a mail for provisional registration to mcchagla.glc@gmail.com. After the confirmation of the provisional registration, colleges will be sent the Google Form for Registration as well as the payment details for the registration fee.

We look forward to your institution’s participation in the 28th M. C. Chagla Memorial Government Law College National Online Moot Court Competition, 2020.

For more details, refer

Moot Proposition: 28th M. C. Chagla Moot Proposition

Rules: 28th M. C. Chagla Rules

Schedule: Registration Schedule

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