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EBC and Chanderprabhu Jain College sign MoU to index CPJ Law Journal on SCC Online

EBC and Chanderprabhu Jain College sign MoU to index CPJ Law Journal on SCC Online

Eastern Book Company (EBC®) and Chanderprabhu Jain College signed an MoU on May 18, 2020 to allow the indexing of the CPJ

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Published on June 4, 2021By Bhumika Indulia

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Eastern Book Company (EBC®) and Chanderprabhu Jain College signed an MoU on May 18, 2020 to allow the indexing of the CPJ Law Journal on SCC Online®

The Archive will go back to first volume of the Journal.

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Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

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