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PCI takes suo-motu cognizance with regard to attack on house of Senior Journalist Prasantha Charkavarti

PCI takes suo-motu cognizance with regard to attack on house of Senior Journalist Prasantha Charkavarti

Press Council of India Chairman Justice Shri C.K. Prasad has noted with concern attack on house of Prasantha Charkavarti senior journalist/General Secretary

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Published on July 14, 2020By Bhumika Indulia

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Press Council of India Chairman Justice Shri C.K. Prasad has noted with concern attack on house of Prasantha Charkavarti senior journalist/General Secretary of Tripura Union of Working Journalists.

While taking suo-motu cognizance of the case, Notice for Comments have been issued to the Chief Secretary, the Home Secretary and the DGP, Tripura in the matter.

Press Council of India

[Press Release dt. 13-07-2020]

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