As reported by ANI, Lieutenant Governor of Delhi has appointed SG Tushar Mehta, Addl. solicitor General  MK Acharya and two other Advocates to represent Delhi Police in regard to the recent violence and riots that occurred in North-East Delhi.

Delhi Police has registered 18 FIRs and 106 people have been arrested for creating violence.

Also read:

[Delhi Violence] | Del HC | “We cannot let another 1984 happen in this country; Not under the watch of this Court”; Ensure safe passage for bodies of victims who died in riots

Del HC | [Delhi Riots] [Midnight Hearing] Delhi Police directed to ensure safe passage for injured victims & immediate emergency treatment at govt. hospitals


[Source: ANI]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.