National Law University, Jodhpur, in association with Nishith Desai & Associates, supported by Bridge IndiaCentre for Mediation and Conciliation, Bombay Chamber of Commerce and IndustryPeacekeeping And Conflict Resolution Team with Knowledge and Literature Partners SCCOnLine and Eastern Book Company will be organizing the 2nd edition of the NLUJ Deal Mediation Competition, 2020 from 19th to 22nd March 2020.

The four-day event includes:

a.      The Second NLUJ DEAL Mediation Competition;

b.      Training session and Workshop

I. COMPETITION STRUCTURE

EligibilityAny student pursuing their Bachelor’s degree in law (5 Year LLB Course) is eligible to participate in the competition.

Format: Registrations will be invited from Law universities/colleges/institutes for a maximum of two teams consisting of three students each who will be required to fulfill the role of Client, Counsel and Mediator in one preliminary round each. After three preliminary rounds, the four teams with the highest cumulative team scores in each category will qualify to the semi-finals as either a negotiation team or a mediation team or both.

II. REGISTRATION FEE

Registration Fee per participant in a team from an Indian University shall be INR 4,800/- (Indian Rupees Four Thousand Eight Hundred Only), inclusive of taxes.

Registration Fee per participant in a team from a University outside India shall be INR 6,000/- (Indian Rupees Six Thousand Only), inclusive of taxes.

III. REGISTRATION PROCEDURE

·  The Competition has a cap of 32 teams.

· There are two steps to the registration process for the competition, the application and the selection. The application for a slot has to be made by filling this form latest by 18:00 Hrs. on February 4, 2020. The provisional application form is a confirmation of the intention of participation of a College/University/Institution and hence the respective Committee Heads/ Teams are requested to fill the same by the mentioned date.

· After the confirmation of the intention to participate, the colleges which have completed the provisional application will be requested to complete the registration process via a form which will seek the details of the prospective team which is to participate in the competition. This shall be provided in the acknowledgment of the provisional application email. Failure to complete the registration process within the given deadline shall result in forgoing the slot.

· The ADR Committee will then announce the final shortlist of teams who have been selected for the competition after a scrutiny of the applications received on February 10, 2020. The selected teams will then have to complete the payment formalities by February 18, 2020

· Under normal circumstances, only one team shall be allowed per college/institution. However, colleges/institutions can request for the allocation of a maximum of two team slots by filling the form. The ADR Committee shall have the final discretion with respect to the choice of the institution to which such a second slot may be allocated to.

IV. Prizes 

Cash Prizes worth Rs. 50000 along with other exciting prizes. 

V. IMPORTANT DEADLINES

1st Round of Provisional Applications Confirming Participation February 4, 2020
2nd Round of Provisional Application Confirming Participation* February 5-7, 2020.
Last Date of requesting a second slot for the respective college/institutions February 7, 2020.

 

Last Date of filling the team application form* February 8, 2020.
Announcement of the Names of Shortlisted Teams February 10, 2020
Last Date of Payment of Registration Fee and Finishing the Registration Procedure February 18, 2020

 

*The Second Round of Provisional Applications will happen only in case if there is a vacant slot left after the first round of provisional application.

*The mentioned last date is applicable only for institutions who have finished the provisional application in the first round. The concerned committees are therefore requested to complete the provisional registration at the earliest so that the team which is to participate can have more time to fill the team registration forms.

We look forward to hosting you at the 2nd NLUJ Deal Mediation Competition at National Law University Jodhpur very soon!

Should you have any query, feel free to contact the undersigned:

Ms. Pallavi Singhal (Student Co-Convenor, ADR Committee, NLU Jodhpur) – 9873878436

Ms. Ragini Agarwal (Student Co-Convenor, ADR Committee, NLU Jodhpur) – 8769387650

Mr. Akash Anurag (Senior Advisor, ADR Committee, NLU Jodhpur) – 8789152623

Or write to us at:  nlujdmc@gmail.com

For regular updates regarding the competition, follow us on:

Facebook – https://www.facebook.com/adrNLUJ/

Instagram – nluj_adrc

Linkedin – https://www.linkedin.com/in/adrc-nluj-6a095717a/

Please see attached below the official brochure for the competition.

Brochure NLUJ DMC

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.