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MoL&J issues Readjustment of Representation of Scheduled Tribes in Assembly Constituencies of the State of Goa Act, 2025

MoL&J issues Readjustment of Representation of Scheduled Tribes in Assembly Constituencies of the State of Goa Act, 2025

Published on August 18, 2025August 18, 2025By Santosh Singh

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Previous storyMoL&J issues Readjustment of Representation of Scheduled Tribes in Assembly Constituencies of the State of Goa Act, 2025

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