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Supreme Court considers PIL seeking replacement of 5-year LL. B course with 4-year LL. B in accordance with NEP 2020

Supreme Court considers PIL seeking replacement of 5-year LL. B course with 4-year LL. B in accordance with NEP 2020

Published on May 9, 2025May 9, 2025By Santosh Singh

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Previous storySupreme Court considers PIL seeking replacement of 5-year LL. B course with 4-year LL. B in accordance with NEP 2020

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