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NALSA announces 2nd National Lok Adalat for 2025 to be held on 10th May across India except few States and UTs

NALSA announces 2nd National Lok Adalat for 2025 to be held on 10th May across India except few States and UTs

Published on May 8, 2025May 8, 2025By Santosh Singh

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Previous storyNALSA announces 2nd National Lok Adalat for 2025 to be held on 10th May across India except few States and UTs

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