MNLU Mumbai’s Centre for Research in Criminal Justice (CRCJ) is excited to invite legal professionals, academicians, and students to an enlightening session titled “The Journey of a Criminal Trial” under the new Bhartiya Nagrik Suraksha Sanhita, 2023. It will be held online on Saturday, 11th May 2024, from 11 AM to 12 PM IST.
This expert talk will be given by Adv. Rebecca Mammen John, a distinguished Senior Advocate at the Supreme Court of India, who is the guest speaker. The event promises to delve deep into the procedural intricacies and practical challenges of criminal trials under the newly enacted Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023. It aims to equip attendees with valuable insights into the evolution and conduct of criminal trials in contemporary times.
Attendance is complimentary; however, prior registration is mandatory for all participants. This session is an exceptional opportunity for those keen on enhancing their understanding of criminal justice in light of recent legislative changes.
Event Details:
– Date: Saturday, 11th May 2024
– Time: 11 AM to 12 PM IST
– Mode: Online
– Registration: Free with mandatory pre-registration.
For registration and more information, please click here.
For any further inquiries, you can contact:
– Dr. Tanaya Kamlakar (Faculty Coordinator & Director, CRCJ): +91 7767058500 or tanaya.kamlakar@mnlumumbai.edu.in
– Ms. Prerana Sanjay (Student Coordinator, CRCJ): +91 9113695971 or crcj@mnlumumbai.edu.in
Do not miss this chance to gain expert insights into the mechanics of criminal trials in India. Join us for a session that promises to be both informative and transformative.
