We are delighted to inform you that the Centre for International Corporate and Commercial Law (CICCL) of Maharashtra National Law University, Aurangabad is organizing the 1st Contract Drafting Competition in collaboration with Areness Law, a one-of-a-kind event that will test your creativity, logic, and legal acumen in drafting contracts that are both effective and enchanting.
About the University
The Maharashtra National Law University, Aurangabad has been established under the Maharashtra National Law University Act, 2014, and is recognized by the BCI. It commenced its operation from March 16, 2017. It was established with the intent of imparting quality legal education, to develop advanced clinical pedagogies and research. The University also imbibes values of professionalism coupled with various skill sets required for the profession of advocacy.
About CICCL
The Centre for International Corporate and Commercial Laws of MNLU, Aurangabad focuses on the dissemination of the knowledge related to Corporate and Commercial Law prevailing in domestic as well as international arenas and will cover the trends related to it. It works to bring together the experts in these areas of law to stimulate research and debate in Corporate and Commercial Laws and practice and to strengthen cooperation with other academic centres, international organizations, the legal profession, and fraternity.
About Areness Law
Areness is a distinguished law firm with a strong focus on providing exceptional legal and consultancy services. Areness boasts an unparalleled array of services, providing all-encompassing solutions through their team of in-house specialists. The firm has garnered a reputation as a dependable collaborator, having been granted the honor of collaborating with top-tier entities spanning various industries. Alongside their remarkable professional offerings, Areness serves as a reliable ally in legal education, legal tech advancement, and legal research.
The timeline of the events is as follows:
-
Release of Problem Statement: 17th October, 2023
-
Last date for seeking clarifications on the Problem: 10th November, 2023
-
Release of clarifications: 15th November, 2023
-
Last date for registration: 20th November, 2023
-
Submission deadline: 30th November, 2023
-
Declaration of Results: 10th December, 2023
The registration fee shall be Rs.500/- for individual participants and Rs.700/- for participant teams. The registration fee shall be non-refundable and non-transferable.
Awards and Certificates:
Winner: Internship with Areness + Cash Prize Rs. 5000/-
Runners up: Cash Prize Rs. 3000/-
Second Runners up: Cash Prize Rs. 1500/-
For more details, please refer to the brochure attached herewith.
You can also contact us at ciccl@mnlua.ac.in for any queries or clarifications.
To know more click on CICCL – Contract Drafting Brochure
