The Tamil Nadu National Law University is pleased to announce the 4th edition of the National Mediation Arbitration Competition will be held from 22nd April, 2022 to 24th April 2022.

 

About the Institution

Tamil Nadu National Law University was established by the Government of Tamil Nadu by an act of State Legislature (Act No 9 of 2012) to provide quality education at the global level. TNNLU strives to advance and disseminate learning and knowledge of law and legal processes and their role in national development.

 

About the competition

The TNNLU, through its Alternative Dispute Resolution Committee (ADRC), aims at promoting Alternative Dispute Resolution (ADR) mechanisms and nurturing a strong ADR culture among the upcoming members of the legal fraternity. The competition is based on a distinct hybrid of mediation and arbitration where mediation will be followed by arbitration on the same problem. TNNLU NMAC is one of the few competitions focusing on the hybrid variety of Mediation and Arbitration (Med-Arb) under the umbrella of Alternative Dispute Resolution. In this competition, the parties try to resolve their disputes through mediation based on an agreed covenant and then through arbitration. This agreed covenant transform into a binding arbitration agreement for the arbitration session. Hence, the participating students are expected to participate and compete against each other in both Mediation and Arbitration session.

For more details, refer Rules & Regulations for NMAC

 

Important Dates:

24.03.22- Deadline for Provisional Registration

16.04.22- Deadline for Submitting Soft Copy of Memorial

22.04.22- 24.04.22- NMAC

Please refer to this link for provisional registrations and the attached Pre-invite and Rule Book for more details. For any clarifications, please send an email to nmac@tnnlu.ac.in (with the subject ‘Doubts – 4th TNNLU NMAC 2022′) or reach out to the student coordinators for any queries,

Aadhishankaran at +91 9500844559 & Mrinali Dave at +91 9786047211.

Kindly note that Provisional Registrations begin from 2nd March 2022 till 24th March 2022.

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