Law schools organize Moot Competitions to train law students in reasoning, argument, and legal analysis. These competitions teach students to explore both sides of an argument, learn to present their conclusions coherently and improve their written and oral communication.

LSAC Global is providing this opportunity to law aspirants through the 2nd Moot Court Competition for Law Aspirants on 5th and 6th February 2022. This competition aims to provide a challenging and yet fun experience of the courtroom to law aspirants to help them develop their analytical, critical reasoning and advocacy skills without the need to have legal knowledge or any legal training. An interactive event that will provide an opportunity for participants to learn about the legal system and what it is like to be a lawyer.

The participants will be analyzing the factual matrix of the situation provided and arguing on the same.

 

Eligibility

The competition is open to all school students currently in grade 11, 12 or who are yet to be enrolled into a law school.

 

Objectives

LSAC Global is conducting this competition with the objective of improving communication skills, critical thinking skills and problem-solving abilities of law aspirants. This will help in exposing high school students to the nuances of court system in India and provide real-life experience and training in presenting relevant oral and written arguments.

Registrations

Interested students can register for the event till 25th January 2022. All participants will be required to submit a Memorial on 31st January 2022 after due training is provided to them. Preliminary rounds will be conducted on 5th February 2022 for the shortlisted students and the winners of each preliminary round will qualify for the final round on 6th  February 2022. There is no registration fee for participating in this competition.

Prize

All participants who will register, successfully submit the memorials on the due date and appear for the oral rounds on the event date will be awarded a Certificate of Participation

The winners in the rounds will receive a Certificate of Merit and a medal under each of the following categories:

  • Winner
  • Runners-up
  • Best Written Argument and Memorial
  • Best Speaker

Important Dates

Registration for Moot Competition 7th October – 25th  January 2022
Mentoring/ Training Session 27th January – 29th January 2022
Memorial Submission 31st January 2022
Allotment of Sides 02nd February 2022
Preliminary Round 05th February 2022
Final Round 06th February 2022

 

Important Links

Moot Problem

2nd LSAC-DLI-Moot-Court-Brochure

Contact Details

For more details, please visit our website.

To register for the 2nd DLI Moot Court competition click Here.

In case you have any queries, write to discoverlawindia@lsac.org.

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