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Chhattisgarh HC | Justice Sharad Kumar Gupta tenders resignation

Chhattisgarh HC | Justice Sharad Kumar Gupta tenders resignation

Published on April 28, 2021By Bhumika Indulia

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Orders of Resignation

Justice Sharad Kumar Gupta tendered his resignation from the office of Judge, Chhattisgarh High Court with effect from 31-03-2021.

Ministry of Law and Justice

[Notification dt. 28-04-2021]

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