LawInternships | National Virtual Moot Court Competition, 2020

LawInternships stands as one of the fastest emerging platforms during these unprecedented times. Since its very inception, Moot Court activities have been

LawInternships stands as one of the fastest emerging platforms during these unprecedented times. Since its very inception, Moot Court activities have been kept on the pinnacle, keeping in mind the aspiration to nourish minds that are comfortable and skilled in dealing with the differing legal systems and cultures that make up our global community. We are proud to announce that we are organizing the 1st edition of the National Moot Court Competition, 2020. which is scheduled to be held from 30th October to 1st November, 2020. Having successfully organized various different webinars and competitions in a row, this edition speaks of our efforts that aim at improving the whole experience by ensuring that the teams are met with a challenging problem based on contemporary and developing aspects of Law. This Competition will be conducted virtually allowing the students to hone their advocacy skills. This Competition will provide an opportunity to the participants to develop the requisite skills for a dynamic process of Litigation Advocacy.

ABOUT LAWINTERNSHIPS
LawInternships is an organization that provides internship opportunities in the field of law primarily to the students pursuing undergraduate or postgraduate programs. We assist in providing opportunities for gaining professional experience as well as improving legal skills while being enrolled in a full-time law program. The objective is to prepare students for the real world by imparting practical exposure and relevant skills through legal internships.

ABOUT ATHARVA LEGAL LLP
Atharva Legal LLP is a full service law firm rendering services in a wide spectrum of areas with the aim to provide nuanced and efficient solutions to transactional, advisory, regulatory, dispute resolution and litigation requirements of the clients under a single entity. It was a keen desire of the founding partners to provide commercially viable legal advice and support while ensuring a high degree of partner involvement and maintaining a constant vigil to protect the client’s interests.

COMPETITION BRIEF
LawInternships stands as one of the fastest emerging platforms during these unprecedented times. Since its very inception, Moot Court activities have been kept on the pinnacle, keeping in mind the aspiration to nourish minds that are comfortable and skilled in dealing with the differing legal systems and cultures that make up our global community. We are proud to announce that we are organizing the 1st edition of the National Moot Court Competition, 2020. which is scheduled to be held from 30th October to 1st November, 2020. Having successfully organized various different webinars and competitions in a row, this edition speaks of our efforts that aim at improving the whole experience by ensuring that the teams are met with a challenging problem based on contemporary and developing aspects of Law. This Competition will be conducted virtually allowing the students to hone their advocacy skills. This Competition will provide an opportunity to the participants to develop the requisite skills for a dynamic process of Litigation Advocacy.

ELIGIBILTY
The Competition i s open to ever y student pursuing either five year or three year undergraduate course in law from various School s /Colleges /Universities in India.

For more details, refer to the NMCC_Brochure_

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