The Press Council of India is distressed to know about the alleged attack on Mr Arnab Goswami purportedly for his views as journalist.

Every citizen in the Country including a journalist has the right to express their opinion which may not be palatable to many but this does not give any body the authority to strangulate such voice.

Violence is not the answer even against bad journalism.

The Council condemns this attack and expects from the State Government to apprehend the perpetrators of crime and they be brought to justice immediately.

While taking suo motu cognizance in the matter, Hon’ble Chairman has directed the Government of Maharashtra, through the Chief Secretary and Commissioner of Police, Mumbai to submit a report on the facts of the case at the earliest.


[Press Council of India]

PR/12/2020-PCI

[Press Release dt. 23-04-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.