BREAKING | Allahabad HC shall remain closed for 3 days to combat threat of Corona Virus; Premises at Lucknow and Allahabad both to remain closed

Chief Justice of Allahabad High Court has passed the following order: “Committee constituted for Prevention and remedial measures for combating the impending

Chief Justice of Allahabad High Court has passed the following order:

“Committee constituted for Prevention and remedial measures for combating the impending threat of Corona Virus (COVID-19) has recommended to declare 19th, 20th and 21st March, 2020 as holiday to combat the threat of Corona Virus. The committee desires to take effective preventive and remedial measures during these holidays.”

Accordingly, 19th, 20th and 21st March, 2020 are declared as holiday in the High Court of Judicature at Allahabad. Premises of High Court as Allahabad as well as Lucknow shall remain closed.

Thus, in lieu of the above, High court shall be working on 4th April, 2020 and 1st and 2nd June, 2020.Summer Vacation of Court shall commence from June 3rd, 2020.


Allahabad High Court

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