Bringing you the Best Analytical Legal News
Reported by Anushree Jain
The team from NLSIU, Bangalore reached the finals of InADR held at Chicago, USA from 4th to 7th March, 2020. The team comprising of Anushka Khandelwal, Mugdha Mohapatra, and Aditya Kumar Singh broke in the Client-Advocate segment at the semi-finals and then went on to the finals where they lost out to the Jagiellonian Law School, Poland.
Bank Liable for Loss of Title Documents After Loan Repayment: DCDRC
No surrender of tenancy without agreement or decree; Continuous acceptance of rent entitles tenant to repossession: Bombay HC
Advocate Entitled to Agreed Professional Fees Adjustable Against Compensation Amount: Delhi HC Dismisses Client’s Appeal on Failure to Prove Payment
Relieving letter is consequential upon acceptance of resignation; employer justified in withholding it where resignation is in breach of service bond: Bombay HC
Pharmacies Can Sell Below MRP But Cannot Display Vague Discount Boards; Drugs Controller’s Licensing Condition Upheld: Kerala High Court