A panel of Murali Neelakantan, Editor, Prof. Dev Gangjee, Oxford, Prof. Prabha Kotiswaran, Kings College London and Prof. Ken Shadlen, LSE had a discussion on a place of transformative legal education. The panel was moderated by Prof. Siva Thambisetty, LSE. Prof. V. Umakanth, Associate Prof., NUS, Singapore offered his comments.

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