The Society for Advancement of Criminal Justice (SACJ) at West Bengal National University of Juridical Sciences (WBNUJS), Kolkata, is conducting its annual flagship event, the 6th NUJS-SACJ National Criminal Law Essay Writing Competition, 2019.

Themes for the Essay

  1. Interface of Personal Laws with Criminal Law
  2. Crimes by Juveniles – Heinousness, Acceptability and Age of Adulthood
  3. National Security and Natural Justice in light of Military Overreach

The word limit range is between 3000 words to 6000 words. A maximum of three co-authors are allowed.

Email Id for submissions: essay.sacjnujs@gmail.com

Last Date for Submission of Essay – October 15, 2019.

Prize Money:-

1st Prize = Rs. 5000/-

2nd Prize = Rs. 3000/-

3rd Prize = Rs. 2000/-

Top 20 Participants shall be awarded Merit Certificates while every participant shall be awarded Participation Certificate.

Registration Process

  1. Registration Fee: Rs 500/- (for single author), Rs. 600/- (for 2 co-authors) and Rs. 750 (for three co-authors)
  2. Payment can be made through account to account transfer using the following details:-

Beneficiary: “The Society for Advancement of Criminal Justice”

Account No.: 520101247040645

IFSC Code: CORP0000663

Corporation Bank, NUJS Branch

After making the payment (as specified by the details attached below), all the participants are required to fill in the Google Form, the link of which has been attached below. Correct Transaction ID must be filled. If the essay is being written by only 1 author, then NA must be written in Names of Co-authors column.

After filling the Google form, all participants must email to essay.sacjnujs@gmail.com with the subject ‘Confirmation of Payment for Essay Competition’. In the body of the mail, the Names of all authors, Names of College/University, Year of Study must be mentioned along with the confirmation that you have paid the registration fees. It’ll be better if ‘Screenshot’ confirming the payment is attached to the mail.

For Google form, click HERE is

All other necessary details are mentioned in the attached poster and guidelines.

For any query, please mail us at essay.sacjnujs@gmail.com

Check Facebook for more details

Refer Payment Details of the Competition

General Details and Submission Details about the Competition

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