The team comprising of Mohit Dang, Kushagra Gupta, and Shantanu Parmar won the 4th Symbiosis International Criminal Trial Advocacy Moot, 2019 organised by the Symbiosis Law School, Pune from the 28th – 30th of March, 2019. Additionally, Mohit won the Best Prosecutor award and Kushagra won the Best Speaker in the Finals Award.

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