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School of Law, CHRIST adjudged Runner-Up at Shri I.M. Nanavati Memorial National Moot Court Competition, 2019

School of Law, CHRIST adjudged Runner-Up at Shri I.M. Nanavati Memorial National Moot Court Competition, 2019

Reported by Anirudh Kulkarni

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Published on January 29, 2019January 28, 2019By Bhumika Indulia

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School of Law, CHRIST’s team comprising of Vishnu Mangalvedkar, Ankita Malik and Neeraja Seshadri, have been adjudged as Runners up of the Shri I.M. Nanavati Memorial National Moot Court Competition, 2018 -19 conducted from 18 – 20 January 2019.

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