Eastern Book Company (EBC®) and NLU, Jodhpur signed an MoU to allow the indexing of the NLU Jodhpur Law Review (NLUJ LR) to be indexed on SCC Online®. The Archive will go back to first volume of the Journal.

NLUJ Law Review is the flagship journal of National Law University, Jodhpur. It has been established with the objective of promoting legal research. The Review seeks to provide a platform to analyse and encourage a meaningful discussion on the various facets of contemporary legal and policy-related issues, whether national or international. It is a bi-annual, double-blind student reviewed, and student-edited journal focusing on an inter-disciplinary approach towards legal writing.

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