GNLU

GNLU Center for Law and Economics is happy to share with you that based on the importance of SPSS for students, researchers and other academicians, we hereby once again offering “Training Programme on Advanced Applied Statistics using IBM SPSS Statistics for Legal Studies”.  The training program is scheduled on 13th to 16th September 2018 (22 hours).

About the course: This course on Applied Statistics is designed to offer the understanding about the fundamentals of statistical analysis. Further, this course introduces the basics of statistics for law students to summarize numerical and categorical data obtained from surveys, experiments, etc. The topics included are about different data types, measures of location, variability, shape, and association between variables. The participants are expected to learn the fundamental concepts of estimation, confidence intervals, hypothesis testing and apply appropriate tests for a population mean, proportion, variance and difference, independence, and goodness to fit.

SPSS is a Windows based program/software for editing and analysing all sorts of data. SPSS is used by market researchers, health researchers, survey companies, government entities, education researchers, marketing organizations, data miners, and many more for the processing and analysing of survey data. SPSS is capable of handling large amounts of data and can perform all of the analyses covered in the text and much more. SPSS is commonly used in the Social Sciences and business world.

Aim: To equip the participants with the tools of Applied Statistics using IBM SPSS Statistics for Legal Studies, with which they will be able to carry out advanced and detailed research activities. Often, legal research lacks a quantitative appreciation. This course aims at providing the participants with an ability to use empirical data and analyze them subsequently to give them a fruitful conclusion to their research project.

Methodology: Lectures, case study, data analysis with the help of SPSS and e-content.

Fees: Rs1000/- for GNLU participants; Rs 1500/- for External participants (Includes only tuition fees and registration) (Excluding boarding & lodging in GNLU)

Participant interested should click the link given below:

https://docs.google.com/forms/d/e/1FAIpQLSeytzlHnfYbURm22-Pkn87yPOBhyQhZuBw0hUJTX6BjSo-Kvw/viewform

Note: Organizers reserves rights for shortlisting participants based on EOI’s received.

Last Date: 4th September, 2018

Click HERE to view the Brochure and the course schedule.
Contact: cle@gnlu.ac.in

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.