NDTV has reported that the President has signed the 122nd Constitution Amendment Bill after it was passed by both houses of Parliament and ratified by 16 States. The 101st Constitution Amendment Act, 2016 lays the foundation for Parliament to enact the law on Goods and Services Tax.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.