On 17 December 2014, the Appointments Committee of the Cabinet (ACC) appointed 8 Presiding Officers in various Debts Recovery Tribunals (DRTs) in the country for a period of five years or till they attain the age of 62 years, whichever is earlier. They are as follows:

Ø  Harcharan Singh – DRT-I, Chandigarh

Ø  Akshay Bipin – DRT-II, Chandigarh

Ø  Radhakrishna Ganapathi Kurella – DRT-III, Chennai

Ø  Dr. Rekha Dhakar – DRT-I, Delhi

Ø  Dr. Rajiv Vikram Singh Gautam  – DRT, Lucknow

Ø  Krishnprasad Ramachandra Warrier – DRT, Nagpur

Ø  Ram Murti Kushawaha – DRT, Patna

Ø  Deepak Thakkar – DRT, Pune

          Press Information Bureau

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