HNLU invites you on 10th December 2021 for  Online Workshop on “COMBATING HUMAN TRAFFICKING – ROLE OF HUMAN RIGHTS INSTITUTIONS” organized by Hidayatullah National Law University in collaboration with the Chhattisgarh Human Rights Commission.

 

Human Trafficking is a socio-legal problem that poses challenges to human rights and is one of the worst forms of human exploitation. Despite the international and constitutional protections available, human trafficking remains a challenge. This workshop aims to analyse and suggest effective remedies against human trafficking which negates the foundation of human rights.

 

This workshop on 10th of December 2021 aims at disseminating and prescribing practical steps of curbing such heinous practices by inviting the expressions of enthusiasts of human rights advocacy.

 

The Workshop will bring together experts and practitioners from the field including academicians, research scholars, professionals, bureaucrats and advocates. The said stakeholders would be discussing their practical knowledge and experience through Speeches and Technical Sessions.

 Registration Fees:

  • For Professionals and Faculty : Rs. 300 (INR)
  • For Students and Research Scholars, Advocates, and Activists: Rs. 200 (INR)

 

Registration link: HERE

 

For more details, refer One Day Virtual Workshop on Human Trafficking

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