Allowance of Rs 50,000 annually for spectacles of Bombay High Court Judges approved by Maharashtra Government.

Maharashtra Government’s resolution dated 10th July, 2020 approved an annual sanction of Rs 50,000 for Judges of Bombay High Court to buy spectacles.

The said allowance will cover the cost and maintenance of spectacles for the spouses of the judges and the family members dependent on them.


Maharashtra_Government_Resolution_on_allowance_for_Judges

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