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MHA issues an Addendum to Guidelines regarding Nationwide Lockdown to fight COVID-19

MHA issues an Addendum to Guidelines regarding Nationwide Lockdown to fight COVID-19

Ministry of Home Affairs (MHA) has issued an addendum to the guidelines, and subsequent addendum, to all Ministries/Departments (https://pib.gov.in/PressReleseDetail.aspx?PRID=1608173), regarding the Nationwide

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Published on March 28, 2020April 1, 2020By Bhumika Indulia

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Ministry of Home Affairs (MHA) has issued an addendum to the guidelines, and subsequent addendum, to all Ministries/Departments (https://pib.gov.in/PressReleseDetail.aspx?PRID=1608173), regarding the Nationwide lockdown to fight Corona Virus.

The second addendum lays down additional categories of essential goods and services, relating to agricultural operations, exempted under the Disaster Management Act, with respect to the 21- day lockdown.

Second Addendum Document

Ministry of Home Affairs

[Press Release dt. 27-03-2020]

[Source: PIB]

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Corona Virus COVID-19 Essential Goods Nationwide lockdown Second Addendum

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