Centre for Legal Theory (CLT) of National Law University, Jodhpur is pleased to announce its first Opinion Writing Competition”.

The authors have to write an opinion about the scenario while answering those questions. We are not expecting overly technical entries, but rather practical, engaging and opinion orientated content. We do not expect in-depth legal arguments, but rather, an insight into your opinion and your reasons for the same.

The Top 3 entries will get monetary prizescertificates and a publication on Centre’s blog. (The Original Position)

The problem can be accessed HERE .  The last day for submissions is October 13, 2019.
We look forward to receiving your submissions!

In case of any queries, please contact the undersigned.
Abhinav Gupta
abhinav.gupta@nlujodhpur.ac.in

Mobile No.: +91-9571718113

For more details, refer Proposition (1)

Guidelines for Submission

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