As reported by ANI, the United States of America has passed a bill unanimously, which would impose sanctions on Saudi officials who were involved in the killing of Saudi journalist Jamal Khashoggi.

House of Representatives passed Saudi Arabia Human Rights and Accountability Act which requires — director of National Intelligence to publicly identify persons who were involved in the murder of Saudi journalist last year.

The said act requires the director of National Intelligence to publicly identify the persons involved in killing of Khashoggi and impose visa and travel sanctions on them.


[Source: ANI]

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