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Uttaranchal HC | Alok Kumar Verma appointed as Additional Judge of the Court

Uttaranchal HC | Alok Kumar Verma appointed as Additional Judge of the Court

President is pleased to appoint Shri Alok Kumar Verma, to be an Additional Judge of the Uttarakhand High Court, for a period

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Published on May 23, 2019May 23, 2019By Bhumika Indulia

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President is pleased to appoint Shri Alok Kumar Verma, to be an Additional Judge of the Uttarakhand High Court, for a period of two years with effect from the date he assumes charge of his office.

[Notification dt. 22-05-2019]

Ministry of Law and Justice

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Previous storyAppointment [Jha HC] | Senior-Most Judge of Jharkhand HC — Justice Dhirubhai Naranbhai Patel appointed as Actg. Chief Justice

Next storyAppointment [HP HC] | Senior-Most Judge, Justice Dharam Chand Chaudhary appointed as Chief Justice of HP HC

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