Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. resolves to recommend that,

Justices (1) Hitesh Kumar Sarma, and (2) Mir Alfaz Ali, Additional Judges, be appointed as Permanent Judges of the Gauhati High Court against the existing vacancies.

Justices (1) Bimlendu Bhushan Mangalmurti, and (2) Anil Kumar Choudhary, Additional Judges, be appointed as Permanent Judges of the Jharkhand High Court against the existing vacancies.

Justices (1) Sharad Kumar Gupta, (2) Ram Prasanna Sharma, and (3) Arvind Singh Chandel, Additional Judges, be appointed as Permanent Judges of the Chhattisgarh High Court against the existing vacancies.


[Dated: 08-04-2019]

Collegium Resolutions

 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.