Non-disclosure about cerebral palsy by wife’s family, entitles husband to annul marriage: Bombay High Court Read More Here- https://scctimes.com/26501VfEk Download the SCC OnLine App Android: https://scctimes.com/1029kct8i iOS: https://scctimes.com/1030DZWT5 #BombayHighCourt #cerebralpalsygroundfordivorce #divorce #groundsfordivorce #HinduMarriageAct1955 #JusticeNitinBSuryawanshi #JusticeSandipkumarCMore #marriageannulmentovercerebralpalsy #nullityinmarriage #scconline #SCC #legalnews #legalknowledge #scctimes #legalblog #legalupdates #lawstudent #legalresearch #legalstudies #surestwaytolegalresearch #bringingyouthebestlegalnews