WBNUJS SITC Call for Blogs

ABOUT

The Society for International Trade and Competition Law (SITC) is an academic society of the West Bengal National University of Juridical Sciences (NUJS), Kolkata. The dynamic changes in global economic conditions raise new questions and problems in the fields of Trade and Competition Law, which are a cause of concern for almost every country. SITC seeks to provide a platform for discussion and deliberation on these issues in order to analyze its various facets and derive legal solutions to contemporary issues in these areas.

BLOG

The Society for International Trade and Competition Law (SITC) is now accepting blog submissions, including but not limited to articles, opinions, case analysis and short notes on any contemporary matter related to Competition Law, or its intersection with other disciplines. The blog can be accessed here.

In recent years, there have been major policy changes, both domestic and international. From the revamping of our merger-control regime to deliberations on the draft Digital Competition Bill, it is a field that requires constant rethinking. Hence, it is highly encouraged to explore, find relevant topics, and send in your manuscripts.

SUBMISSION PROCEDURE AND GUIDELINES

In order to facilitate independent, innovative dialogue on competition law, submissions from the students, academics, professionals, and practitioners are invited. Authors are requested to send in their submissions to blog.sitc@nujs.edu

For further information, please send an e-mail to blog.sitc@nujs.edu and we will reply as soon as possible.

The submission must deal with an issue regarding competition law and must provide the author’s novel take on the same.

Regardless of the nature of analysis adopted (critical/jurisprudential/theoretical, etc.,) the submission must involve clear identification of issues and must attempt to critique or resolve them in a logical manner.

SUBMISSION GUIDELINES

  1. Submission must be original and unpublished.
  2. Submission must be within 1500-2000 words.
  3. Submission must be in the form of a word document. The name of the document must include the title of the submission.
  4. References must be in the form of footnotes only. Use of hyperlinks and endnotes is not allowed. Footnotes must be formatted in accordance with the NUJS Law Review Standard (available here) uniformly across the document.
  5. Co-authorship of up to two authors is allowed.
  6. Submission shall revolve around the theme of International Trade and Commerce, or Competition Law. Interdisciplinary articles are allowed as long as they are substantially linked to International Trade and Commerce, or Competition Law.
  7. The Submission must contain some novel analysis, and not merely be a depiction of existing literature or assimilation of various online sources amounting to an informative piece.
  8. Submission must have a brief introductory paragraph summarizing the key aspects and objectives of the article.
  9. Submissions must be sent to blog.sitc@nujs.edu in the form of a mail with the subject “Blog Submission”.
  10. The mail sending the submission must contain a covering letter containing the name of the authors, their institutional affiliation and year of study. The submission must not contain anything to indicate the identity of the authors.
  11. In case the author is making submissions to simultaneous forums apart from SITC Blog, the same should be clearly mentioned in the body of the Email.
  12. The text of the Submission shall be in Times New Roman, size 12, Justified. The footnotes shall be in Times New Roman, size 10, Justified.
  13. The submission will be promptly acknowledged by the Blog team. It shall take up to 8-12 days to revert back on the review of a piece. The Editorial Board reserves full discretion to accept or reject a submission. Requests for expedited reviews shall be taken into consideration. In such a case, the author(s) must specifically mention in the body of the mail the request for an expedited review and the date by which they would want a reply.
  14. All submissions approved in the review process shall be sent for plagiarism check, confirming to which only they shall be finally published on the Blog.

The author may republish or cross-post any submission published on the SITC Blog. However, such re-publication or cross-posting must give due reference to SITC Blog as the original forum of publication in the beginning itself.

The submission guidelines can also be accessed here.

DEADLINE

The submissions will be on a rolling basis.

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