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Himachal Pradesh High Court confirms 16-year-old juvenile’s trial as an adult for raping 7-year-old girl

Himachal Pradesh High Court confirms 16-year-old juvenile’s trial as an adult for raping 7-year-old girl

Published on August 5, 2025August 5, 2025By Santosh Singh

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Previous storyHimachal Pradesh High Court confirms 16-year-old juvenile’s trial as an adult for raping 7-year-old girl

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