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Man who killed family over wife’s alleged infidelity spared death penalty; to remain in prison until natural death: Supreme Court

Man who killed family over wife’s alleged infidelity spared death penalty; to remain in prison until natural death: Supreme Court

Published on August 2, 2025August 2, 2025By Santosh Singh

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Previous storyMan who killed family over wife’s alleged infidelity spared death penalty; to remain in prison until natural death: Supreme Court

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