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Kerala HC upholds fundamental right under Article 19(1)(g); orders police protection against obstruction to NITK quarry survey team

Kerala HC upholds fundamental right under Article 19(1)(g); orders police protection against obstruction to NITK quarry survey team

Published on August 1, 2025August 1, 2025By Santosh Singh

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Previous storyKerala HC upholds fundamental right under Article 19(1)(g); orders police protection against obstruction to NITK quarry survey team

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