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Supreme Court directs Rs 50 Lakhs compensation to J&K Police Constable who was victim of brutal custodial torture

Supreme Court directs Rs 50 Lakhs compensation to J&K Police Constable who was victim of brutal custodial torture

Published on July 22, 2025July 22, 2025By Santosh Singh

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Previous storySupreme Court directs Rs 50 Lakhs compensation to J&K Police Constable who was victim of brutal custodial torture

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