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Refusing physical relations, accusing husband of affairs and humiliating him in front of his friends/employees is cruelty: Bombay HC

Refusing physical relations, accusing husband of affairs and humiliating him in front of his friends/employees is cruelty: Bombay HC

Published on July 21, 2025July 21, 2025By Santosh Singh

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Previous storyRefusing physical relations, accusing husband of affairs and humiliating him in front of his friends/employees is cruelty: Bombay HC

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