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NHRC takes suo motu cognizance of reported gang rape in a stationary train’s empty compartment in Panipat

NHRC takes suo motu cognizance of reported gang rape in a stationary train’s empty compartment in Panipat

Published on July 18, 2025July 18, 2025By Santosh Singh

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Previous storyNHRC takes suo motu cognizance of reported gang rape in a stationary train’s empty compartment in Panipat

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