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Former Chief Justice of India, Justice Sanjiv Khanna accepts request to be the Distinguished Professor at HPNLU, Shimla

Former Chief Justice of India, Justice Sanjiv Khanna accepts request to be the Distinguished Professor at HPNLU, Shimla

Published on July 16, 2025July 16, 2025By Santosh Singh

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Previous storyFormer Chief Justice of India, Justice Sanjiv Khanna accepts request to be the Distinguished Professor at HPNLU, Shimla

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