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‘Specific Geographical Identifiers would ensure no confusion’; Delhi HC decides Chile-Peru dispute over naming alcoholic beverage ‘PISCO’

‘Specific Geographical Identifiers would ensure no confusion’; Delhi HC decides Chile-Peru dispute over naming alcoholic beverage ‘PISCO’

Published on July 14, 2025July 14, 2025By Santosh Singh

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Previous story‘Specific Geographical Identifiers would ensure no confusion’; Delhi HC decides Chile-Peru dispute over naming alcoholic beverage ‘PISCO’

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