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Afghanistan Humanitarian Crisis | ICC issues arrest warrants for Taliban leaders Haibatullah Akhundzada & Abdul Hakim Haqqani

Afghanistan Humanitarian Crisis | ICC issues arrest warrants for Taliban leaders Haibatullah Akhundzada & Abdul Hakim Haqqani

Published on July 10, 2025July 10, 2025By Santosh Singh

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Previous storyAfghanistan Humanitarian Crisis | ICC issues arrest warrants for Taliban leaders Haibatullah Akhundzada & Abdul Hakim Haqqani

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