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‘Imposition of punishment is managerial function’: Chhattisgarh HC upholds termination of Bhilai Steel Plant technician for habitual absenteeism

‘Imposition of punishment is managerial function’: Chhattisgarh HC upholds termination of Bhilai Steel Plant technician for habitual absenteeism

Published on July 7, 2025July 7, 2025By Santosh Singh

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Previous story‘Imposition of punishment is managerial function’: Chhattisgarh HC upholds termination of Bhilai Steel Plant technician for habitual absenteeism

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