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‘Complainant’s manipulative nature clearly established’; SC quashes FIR against person accused of sexual intercourse under false promise of marriage

‘Complainant’s manipulative nature clearly established’; SC quashes FIR against person accused of sexual intercourse under false promise of marriage

Published on June 2, 2025June 2, 2025By Santosh Singh

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Previous story‘Complainant’s manipulative nature clearly established’; SC quashes FIR against person accused of sexual intercourse under false promise of marriage

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